REGENT COMPUTRONICS PVT. LTD.

Ramu (Deceased) Appellant

V/S

Samuel Nadar Respondents

Referred Judgements :-

ATTORNEY AGENTS C.E.SOUNDIRARAJ AND ANOTHER V. RAJA AMBROSE (DIED) AND ANOTHER [REFERRED TO]
ROOHNISHA BEEVI AND 15 OTHERS V. A.M.M. MAHUDU MOHAMED AND 29 OTHERS [REFERRED TO]
SUGANI VS. RAMESHWAR DAS [REFERRED TO]
DHARMAKANNY NADAR SIVISESHAMUTHU VS. MAHALINGAM NADAR GOPALAKRISHNA NADAR [REFERRED TO]
DINA MALAR PUBLICATIONS A TAMIL DAILY VS. TIRUCHIRAPALLI MUNICIPALITY [REFERRED TO]
S.LAKSHMI VS. M.TAMILSELVI [REFERRED TO]
THOMAS VS. LONAPPAN AND ORS [REFERRED TO]

JUDGEMENT

(1.) This second appeal turns on a very short point and a narrow compass.

(2.) For appreciating the judgment which this Court proposes to deliver in this second appeal, a thumb nail sketch of the facts needs to be stated and I do so under the caption 'Factual Matrix' infra.

(3.) Factual Matrix:

Click here to view full judgment.

RAMU (DECEASED) Vs. SAMUEL NADAR

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address