LAWS(MAD)-2007-3-288

EXECUTIVE OFFICER ARULMIGHU THIRUVALLESWARAR THIRUKKOIL Vs. JAGATHAMBIGAI NAGAR CO OPERATIVE HOUSE SITE SOCIETY

Decided On March 27, 2007
P.S.SHANMUGASUNDARAM Appellant
V/S
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Respondents

JUDGEMENT

(1.) THIS writ appeal is directed against the order of the learned single Judge made in W. P. No. 15527 of 2000 dated 31. 3. 2004 allowing the writ petition filed by the writ petitioners/respondents 1 to 5 herein. Respondents 3 and 4 in the writ petition are appellants herein.

(2.) PARTIES herein will be described as arrayed in the writ petition.

(3.) THE brief facts necessary for disposal of the writ appeal are as follows.