(1.) THE second defendant in a suit for recovery of money, whose request for leave to defend in I. A. No. 2096 of 2003 was denied, has filed the revision before this Court.
(2.) THE Court heard the learned Counsel on either side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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