(1.) THIS appeal has been preferred against the Judgment passed in S.C.No.124/2002 on the file of the Additional Sessions Court,(FTC-I), Salem.
(2.) THE short facts of the case relevant for the purpose of deciding this appeal are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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