S VENKATESH Vs. COMMISSIONER OF POLICE; DEPUTY COMMISSIONER OF POLICE; INSPECTOR OF POLICE

JUDGEMENT

(1.) This petition has been filed to direct the respondents herein to investigate into the complaint dated 30.10.2013 by an officer not less than the rank of Assistant Commissioner of Police and the respondents to file FIR against Karthick and Sivasri under the Criminal Breach of Trust, Cheating and various other relevant provisions of I.P.C.

(2.) Heard the learned counsel for the petitioner; the learned Additional Public Prosecutor appearing for the respondents and perused the materials placed on record.

(3.) The petitioner lodged a complaint dated 30.10.2014 with the respondent which was enquired into by the 3rd respondent and was closed as purely civil in nature on 14.03.2015. A copy of the Closure Report was furnished to the learned counsel for the petitioner across the bar.