(1.) Mr.S.M.S.Johny Basha, learned Counsel takes notice for the respondents.
(2.) By consent, the writ petition is taken up for disposal at the admission stage itself.
(3.) The petitioner seeks for a direction to the third respondent to shift the meter box in respect of Service No.05 -032 -005 -1438 to the ground floor at Door No.231 -A, situated at South Marat Street, Madurai -1, based upon her application dated 02.02.2013.