- (1.) C.R.P. (NPD) No. 2936 of 2013 has been filed against the order of the trial Court dated 12.10.2011 made in I.A. No. 3514 of 2004 in P.O.P. No. 134 of 2004.
(2.) C.R.P. (NPD) No. 2937 of 2013 has been filed challenging the order of the trial Court dated 12.10.2011 made in I.A. No. 3301 of 2010 in P.O.P. No. 134 of 2014 on the file of the trial Court.
(3.) C.M.A. No. 693 of 2013 has been filed against the order of the trial Court dated 12.10.2011 rejecting P.O.P. No. 134 of 2014.;