K. VENKATESH PRABHU Vs. JOINT DIRECTOR

Referred Judgements :-

STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES VS. DRK KALYANA RAMAN [REFERRED TO]
UPEN CHANDRA GOGOI VS. STATE OF ASSAM [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
STATE OF UTTARANCHAL VS. DINESH KUMAR SHARMA [REFERRED TO]
P MOHANAN PILLAI VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. SANGRAM KESHARI NAYAK [REFERRED TO]
S SETHURAMAN VS. R VENKATARAMAN [REFERRED TO]
UNION OF INDIA VS. HEMRAJ SINGH CHAUHAN [REFERRED TO]
M S PATIL VS. GULBARGA UNIVERSITY [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
A RUCKMANI VS. CORRESPONDENT [REFERRED TO]
G VELMURUGAN VS. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHHABIL DASS AGARWAL [REFERRED TO]