JUDGEMENT
P. Devadass, J. -
(1.) PETITION for anticipatory bail.
(2.) OFFENCES alleged are under Sections 147, 450, 449, 432, 342, 332, 120(B) r/w 149 I.P.C. r/w Sec. 27 Arms Act. The unique character of Union Territory of Puducherry is that it runs through several states. One such segment is Yanam, near Andhra Pradesh. There are also criminals, so police station and jail are bound to be.
(3.) IN Yanam, there is a Central Prison to lodge undesirable elements and others. In this prison, undertrials, convicts are housed. One such life convict is Mani @ Murder Mani. His enemies have planned to murder him. Mani's arch rival is A -17, also a life convict. They have chalked out a programme to scale over the jail -wall and sneaked into the jail and murder Murder Mani.;
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