M LAZAR Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) Lazar, the petitioner came forward with this petition to transfer the investigation in Crime No. 222 of 2013 from the second respondent, namely, the Sub-Inspector of Police, Manavalakurichy, Kanyakumari District, to some other good police officer.

(2.) Lazar's son David married one Shamila, whose brother is de facto complainant Sherlin. As usual between David and Shamila in the beginning there was closeness. The married life between them then was beautiful. But, it did not long last. Subsequently, the spouses have became dead enemies. It is also a fall out of the ego clash.

(3.) Under the circumstances, David wanted to give good bye to his wife once for all. So, he filed an I.D.O.P. before the District Judge, Kanyakumari District @ Nagercoil for dissolution of their marriage. She also agreed. It is a mutual consent. Strained relationship arose between both the families.