CONSORTIUM OF PROFESSIONAL ARTS AND SCIENCE COLLEGES IN TAMIL NADU Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST

Referred Judgements :-

KONGU ENGINEERING COLLEGE AND OTHERS V. THE STATE OF TAMIL NADU AND OTHERS [REFERRED TO]
ST.XAVIER'S COLLEGE V. STATE OF GUJARAT [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
REV SIDHRAJBHAI SABBAJ VS. STATE OF GUJARAT [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P SAGAR [REFERRED TO]
D N CHANCHALA USHA P BHASKAR RAMASUBRAMANYAM SETTY V V SOUDAMINI R JAYASHREE VS. STATE OF MYSORE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [REFERRED TO]
ALL SAINTS HIGH SCHOOL HYDERABAD VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
FRANK ANTHONY PUBLIC SCHOOL EMPLOYERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ST STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHAHAL H MUSALIAR VS. STATE OF KERALA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]