D JAGANNATHAN Vs. S SATTANATHAN

Referred Judgements :-

GHULAM QADIR V. SPECIAL TRIBUNAL ANDAMP [REFERRED TO]
STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
STATE OF MYSORE VS. SYED MAHMOOD [REFERRED TO]
STATESMAN PRIVATE LIMITED VS. H R DEB [REFERRED TO]
GUMAN SINGH MOTILAL KAKKAR SHIV CHARAN SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [REFERRED TO]
STATE BANK OF INDIA VS. MOHAMMAD MYNUDDIN [REFERRED TO]
UNION OF INDIA VS. BAKSHI RAM [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
A SUBASH BABU VS. STATE OF A P [REFERRED TO]