(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 03.02.2012 passed in I.A.No.454 of 2011 in M.C.O.P.No.88 of 2004 by the learned Subordinate Judge, Pudukottai.
(2.) HEARD the learned Counsel for the revision petitioner.
(3.) I have perused the records.