(1.) MR . V.S. Jayakumar, learned counsel takes notice for the respondent and he undertakes to file Vakalathnama for the respondent.
(2.) IN these two tax cases the following two questions have been referred in relation to the asst. yrs. 1986-87 and 1987-88 of the assessee :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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