SYED HUSSAINUDEEN Vs. SYED GHOUSE

JUDGEMENT

(1.) S. A. NO. 1663/89 arises out of A. S. No. 243/88 on the file of the First Additional District Judge, Tiruchirapalli, which arose out of O. S. No. 111/84 on the file of the Subordinate Judge, Tiruchirapalli.

(2.) S. A. NO. 80/90 arises out of A. S. No. 305/88 on the file of the First Additional District Judge, Tiruchirapalli, filed against O. S. No. 191/82 on the file of the Subordinate Judge, tiruchirapalli. There was a joint trial and common judgment both in the suits as well as in the appeals.

(3.) THE parties will be referred to as per their rank in O. S. No. 191/82.