(1.) THIS suit has been filed by the plaintiffs for granting Letter of Administration with the Will annexed to them as the beneficiaries of the deceased Annammal.
(2.) THE averments in the plaint are as follows:
(3.) THE averments in the reply statement filed by the plaintiffs are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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