M P SUDHAKAR Vs. DISTRICT REVENUE OFFICER

JUDGEMENT

(1.) MR.S.Gopinathan, the Additional Government Pleader, takes notice for the respondent.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the first respondent to release the Lorry, bearing Registration No.TN-29-X-3978, seized by the second respondent, on 29.11.2010, to the petitioner.