P KAVITHA Vs. REGISTRAR TAMILNADU TEACHERS EDUCATION UNIVERSITY

JUDGEMENT

(1.) THIS Writ petition has been filed, praying for a writ of Mandamus, to direct the first respondent to consider the representation of the petitioner, dated 16.11.2010, and permit her to get admitted in the second respondent college or in any other affiliated college of the first respondent's University, situated in Chennai, to pursue her M.Ed. Course for the academic year 2010-2011.

(2.) IT has been stated that the petitioner was a B.Ed. Degree course student of Sri Saradha College of Education at Vandavasi, during the year 2009-2010. She had appeared for the B.Ed degree annual examinations held during the months of May/June 2010, with the Registration No.1242909BD034. The results of the examinations were published on 21.08.2010. The petitioner had secured 26 marks in English Paper I (Subject Code:UEN1). She had requested for the xerox copy of her answer script and also for the re-valuation of the answer paper for the said subject. A xerox copy of the answer script of the said subject was sent to the candidate, on 01.11.2010. The result of the re-valuation of the answer sheet was communicated to her, on 04.11.2010. The revised mark sheet had been issued on 18.11.2010.

(3.) THE learned counsel appearing on behalf of the first respondent had placed before this Court, the guide lines, dated 29.07.2010, issued by the Tamil Nadu Teachers Education University, wherein, it has been made clear that the last date prescribed for admission to the B.Ed/M.Ed Degree courses for the academic year 2010-2011, is 30.09.2010 and the last date for submission of filled in applications for approval of Admission of University is 15.10.2010.