LAWS(MAD)-2010-11-108

DURAI KANNU Vs. REVENUE DIVISIONAL OFFICER

Decided On November 24, 2010
DURAI KANNU Appellant
V/S
REVENUE DIVISIONAL OFFICER Respondents

JUDGEMENT

(1.) THIS writ petition has been filed challenging the order of the first respondent, dated 11.06.2010, regarding the grant of patta, in respect of Survey No.9/2, in Paranur Group, Thiruvadanai Taluk, Ramanathapuram District.

(2.) HEARD Mr.S.Muthukrishnan, the learned counsel appearing on behalf of the petitioner, as well as Mr.R.Manoharan, the learned Government Advocate appearing on behalf of the first respondent.