JUDGEMENT
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(1.)Heard Ms.A.Arulmozhi, learned counsel for the petitioner and Mr.S.Srinivasan, learned counsel for the respondent University.
(2.)The petitioner has prayed for a direction to the respondent to conduct transparent revaluation of her Answer Sheets of the subject "Corporate Accounting-I", Subject Code-SY3C Semester-III held in November 2008 and award the marks as per standard norms of valuation.
(3.)It is the case of the petitioner that she was studying third year B.Com. Corporate Secretaryship course in Anna Adarsh College for women at Anna Nagar, Chennai and that she has been studious from her school days and has scored above 90% marks throughout her school studies. She studied in Sindhi Model Senior Secondary School and scored 90.2% marks in Higher Secondary Public Examination. She had appeared for Semester I examinations held in November 2007 and scored 92% marks in Financial Accounting-I, 77% marks in Principles of Management and 78% marks in Managerial Economics. In Semester II examinations held in April 2008, she has scored 92% marks in Financial Accounting-II, 74% marks in Human Resources Management and 50% marks in International Trade. In the Semester III examinations held in November 2008, she scored 76% marks in Company Law and Secretariat Practice-I and 100% marks in Statistics-I. But, the petitioner was given 40% marks in Corporate Accounting-I.
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