SURESHBHAI GOPALRAV SARPOTDAR Vs. (THE) STATE OF GUJARAT
LAWS(GJH)-2009-3-358
HIGH COURT OF GUJARAT
Decided on March 30,2009

Sureshbhai Gopalrav Sarpotdar Appellant
VERSUS
(The) State Of Gujarat Respondents

JUDGEMENT

- (1.)xxx xxx xxx (SPH) Rule is made absolute.


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