(1.) RULE. Mr. Mengdey, learned Assistant Government Pleader waives service of notice of Rule on behalf of respondent Nos. 1 and 2. Mr. C. L. Soni, learned advocate appearing for Mr. Majmudar, learned advocate waives service of notice of Rule on behalf of respondent No. 3.
(2.) THE present application has been preferred by the applicants being heirs and representatives of the original petitioner - Shantilal Gopalji Patel permitting them to be joined as petitioner Nos. 1/1 to 1/7 in main petition.
(3.) HAVING heard the learned advocates appearing on behalf of the respective parties and as the application is not seriously opposed by learned advocate appearing on behalf of the respondents, the applicants are permitted to be joined as petitioner Nos. 1/1 to 1/7 in main petition. Rule is made absolute accordingly. Registry is directed to amend the cause title accordingly. No costs.