LAWS(GJH)-2009-6-149

JIGNESH JITENDRABHAI BHRAMBHATT Vs. DISTRICT COLLECTOR

Decided On June 26, 2009
JIGNESH JITENDRABHAI BHRAMBHATT Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) OFFICE objections to be removed on or before 10/07/2009, failing which matter shall stand rejected for want of prosecution without any further orders.