LAWS(GJH)-1998-7-62

SUDDHSOMESHWAR KUDIYANA VIBHAG DUDH AND VEGE SELL CO OPERATIVE MANDALI Vs. RAMUBHAI GOVINDBHAI PATEL

Decided On July 29, 1998
SIDDHSOMESHWAR KUDIYANA VIBHAG DUDH AND VEGE.SELL CO-OPERATIVE MANDALI Appellant
V/S
RAMUBHAI GOVANBHAL PATEL Respondents

JUDGEMENT

(1.) Rule. Mr. D.G. Chauhan waives service of rule.

(2.) The petitioner Siddh Someshwar Kudiyana Vibhag dudh & Vegetable sell Co-operative Mandali Ltd. (hereinafter referred to as 'the society') has filed this petition to challenge the award passed by the Labour Court, Surat in Reference No. 49/1982 on 27th May, 1992.

(3.) The respondent Ramubhai Govanbhai Patel was working as a Secretary with the petitioner society. It is the allegation of the petitioner that when he was working as a Secretary, he had falsified and fabricated the accounts and misappropriated funds of the society. In view of the said claim, he was chargesheeted on 13.9.1981. Then a departmental inquiry was held and he was dismissed from service on 23.11.1981. Being aggrieved by the dismissal order the respondent raised an industrial dispute before the authorities and hence reference No. 49/82 was referred to the Labour Court, Surat.