JUDGEMENT
MR.R.P.DHOLARIA,J. -
(1.) Rule. Mr. Mitesh Amin, learned PP waives service of notice of Rule on behalf of respondent-State.
(2.) Heard Mr.Dipen Chaudhari, learned advocate for the applicants and Mr. Mitesh Amin, learned PP, for the respondent-State.
(3.) Mr. Dipen Chaudhari, learned advocate for the applicants does not press this application qua the applicant No. 1. The application stands disposed of as not pressed qua applicant No. 1.;
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