YOGESHBHAI NANDLAL PANDYA Vs. THE STATE OF GUJARAT
LAWS(GJH)-2008-6-185
HIGH COURT OF GUJARAT
Decided on June 30,2008

YOGESHBHAI NANDLAL PANDYA Appellant
VERSUS
THE STATE OF GUJARAT Respondents

JUDGEMENT

- (1.)XXXX (PJD) Petition Allowed.


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