LAWS(GJH)-2008-7-70

GOPALBHAI CHANDUBHAI RANA Vs. STATE OF GUJARAT

Decided On July 15, 2008
GOPALBHAI CHANDUBHAI RANA Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) AT the outset, it may be noted that this appeal is taken up for final hearing today as the same was fixed for expeditious hearing by the Court (Coram: Akil Kuresh, J.) vide order dated 4-7-2008.

(2.) BRIEF facts of the prosecution case is as under:

(3.) IN order to prove its case against the accused the prosecution has examined the following witnesses: