(1.) IT is stated at the bar by Mr. Sameer Gohil appearing for Mr. I. S. Supheia for the petitioner that the matter has become infructuous. Petition stands disposed of accordingly. Rule discharged. No costs. Interim relief, if any, stands vacated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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