SHAH MAHENDRAKUMAR NAGINDAS Vs. STATE OF GUJARAT

LAWS(GJH)-1983-1-1

HIGH COURT OF GUJARAT

Decided on January 12,1983

SHAH MAHENDRAKUMAR NAGINDAS Appellant

VERSUS

STATE OF GUJARAT Respondents

N.H.BHATT J - (1.) xxx xxx xxx
(2.) xxx xxx xxx
(3.) xxx xxx xxx;