DIGVIJAY CEMENT COMPANY, SIKKA, JAMNAGAR Vs. GUJARAT ELECTRICITY BOARD, BARODA AND OTHERS
LAWS(GJH)-1973-10-13
HIGH COURT OF GUJARAT
Decided on October 17,1973

Digvijay Cement Company, Sikka, Jamnagar Appellant
VERSUS
Gujarat Electricity Board, Baroda and Others Respondents

JUDGEMENT

- (1.)(RMC) Rule discharged.
;


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