Referred Judgements :-

UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
CO OPERATIVE CENTRAL BANK LIMITED VS. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED TO]
S B NORONAH VS. PREM KUMARI KHANNA [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF PUNJAB VS. GURDEV SINGH:ASHOK KUMAR [REFERRED TO]
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO VS. SPEAKER [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
MOHAMMAD MUZAFFAR ALAM VS. STATE OF BIHAR [REFERRED TO]
BUDDHI NATH CHAUDHARY VS. ABAHI KUMAR [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
U P STATE BRIDGE CORPORATION LTD VS. U P RAJYA SETU NIGAM S KARAMCHARI SANGH [REFERRED TO]
MODERN SCHOOL VS. UNION OF INDIA [REFERRED TO]
B SRINIVASA REDDY VS. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. STATE OF MAHARASHTRA [REFERRED TO]
TRIVEDI HIMANSHU GHANSHYAMBHAI VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
INDU BHUSHAN DWIVEDI VS. STATE OF JHARKHAND [REFERRED TO]
S CHANDRAMOHAN NAIR VS. GEORGE JOSEPH [REFERRED TO]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED TO]
P SESHADRI VS. S MANGATI GOPAL REDDY [REFERRED TO]
HARI SHANKAR PRASAD GUPTA VS. SUKHDEO PRASAD [REFERRED TO]
RAJENDARKUMAR CHANDANMAL VS. GOVERNMENT OF STATE [REFERRED TO]
ALEX BEETS VS. M A URMESE [REFERRED TO]

Cited Judgements :-

J B VYAS AND ORS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-3-189] [REFERRED TO]
RAMANSINH NARSINH RAHTHOD VS. STATE OF GUJARAT [LAWS(GJH)-2017-6-254] [REFERRED TO]
DARSHAN BIPINBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-496] [REFERRED TO]
SANJAYSINH HEMANTSANGH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-531] [REFERRED TO]