ISWARBHAI SANABHAI NAYI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The incident has occurred on 21/10/2005. In the incident Parulben had committed suicide at her home. The complainant is the father of the deceased. The story of the prosecution is that the deceased was in love with one Raju @ Rajnikant Govindbhai Rohit. On the previous day to the date of incident, Raju has refused to marry the deceased and as per say of the prosecution, this had led the deceased to commit suiside.

(2.) The prosecution has examined following Nine witnesses:- <FRM>JUDGEMENT_1412_CRLJ_2013_1.html</FRM>

(3.) The prosecution has produced following material documents:- <FRM>JUDGEMENT_1412_CRLJ_2013_2.html</FRM>