MUKESH JASUBHAI RAJPUT Vs. BANK OF INDIA

JUDGEMENT

(1.) RULE Mr. Nandish Chudgar, learned advocate appearing for Nanavati Associates waives service of Rule for the respondents.

(2.) HEARD Ms. Abha Makwana, learned advocate for Mr. Ramnandan Singh for the petitioner and Mr. Nandish Chudgar, learned advocate for the respondents.

(3.) THIS Court, in the case of Nitin Ashokbhai Chauhan Vs. Bank of India, through Zonal Manager and others being Special Civil Application No.12290 of 2011 and allied matters, has vide order dated 22.9.2011 observed thus:-