NARAN RAVA KOLI Vs. COLLECTOR

JUDGEMENT

(1.) Heard learned advocate Mr. Vimal Purohit for the petitioners and learned AGP Ms. Dhwani Tripathi for the respondent-State.

(2.) RULE returnable forthwith. Learned AGP Ms. Tripathi waives service of notice of rule on behalf of the respondent-State. With the consent of both the sides, the matter is heard finally.

(3.) The present petition has been preferred with the following prayers: