DINESH SHARAN THAKUR Vs. GUJARAT UNIVERSITY

JUDGEMENT

(1.) In Special Civil Application No.12227 of 2021, the petitioner- applicant has approached this Court with the following prayers :

(2.) This Court has issued notice to the respondents vide order dated 03.09.2021.

(3.) Thereafter, the applicant - petitioner has approached the Co- ordinate Bench of this Court during vacation by way of Civil Application, with the following prayers :