(1.) SHRI AD Shah, learned advocate for the applicant seeks the permission to withdraw this successive bail application and prays that the trial be expedited. Permission as sought for is granted. Trial expedited. Application is rejected as withdrawn. Rule discharged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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