ABBAS HASAM GHANCHI Vs. STATE OF GUJARAT

LAWS(GJH)-1990-12-10

HIGH COURT OF GUJARAT

Decided on December 26,1990

Abbas Hasam Ghanchi Appellant

VERSUS

STATE OF GUJARAT Respondents

K.J.VAIDYA, J. - (1.) xxx xxx xxx
(2.) xxx xxx xxx
(3.) xxx xxx xxx;