(1.) By way of this petition the petitioner has prayed to quash and set aside the order dated 22nd August,1994 .
(2.) The brief facts of the case are as under :-
(3.) Heard learned advocates for the respective parties and perused the documents on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN