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LAWS(GJH)-2010-8-641
NATIONAL INSURANCE CO LTD Vs. VIHABHAI AJABHAI PATEL
Decided On August 12, 2010
NATIONAL INSURANCE CO. LTD.
Appellant
V/S
Vihabhai Ajabhai Patel And Ors.
Respondents
JUDGEMENT
(1.) XXX XXX XXX
(2.) XXX XXX XXX
(3.) XXX XXX XXX
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