PTC INDIA LIMITED Vs. LANCO AMARKANTAK POWER PVT. LIMITED &
LAWS(PFAT)-2008-11-1
EPFAT-EMPLOYEE PROVIDENT FUND APELLATE TRIBUNAL
Decided on November 17,2008
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.