Rajesh Tandon, J. - (1.)Heard Sri Rajesh Joshi holding the brief of Sri T.A. Khan, counsel for the Appellants.
(2.)Present appeal has been filed against the award dated 25 -04 -1988 passed by the Motor Accident Claims Tribunal in Claim Case No. 9 of 1987.
(3.)A perusal of the record shows that a sum of Rs. 26,000/ - has been awarded towards the claim/compensation against the Defendants in the Motor Accident Claims Case.
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