JUDGEMENT
Rajeev Gupta, J. -
(1.)Smt. Bina Pande, Advocate for the Petitioner.
Sri Subhash Upadhyaya, Standing Counsel for the Respondents.
They are heard on admission.
(2.)Petitioner Dr. Alok Tiwari has filed this writ petition for the following reliefs :
(i) Issue a writ, rule order or direction in the nature of CERTIORARI quashing the impugned transfer order dated 19 -12 -2006 and relieving orders dated 29 -12 -2006 and 08 -01 -2007 passed by Respondent No. 2 and 4 respectively.
(ii) Issue a writ, rule order or direction in the nature of MANDAMUS commanding and directing the Respondents not to interfere in the peaceful functioning of the Petitioner as Medical Officer Incharge in PHC Belda, Roorkee, District Haridwar and pay him salary regularly.
(iii) Issue any other order or direction which this Hon'ble Court may deem fit and proper under the circumstances of the case.
(iv) Award the cost of the petition in favour of the Petitioner.
(3.)The Petitioner, in substance, is challenging his transfer from P.H.C. Belda, Roorkee, District Haridwar to Base Hospital, Srinagar, Pauri Garhwal vide impugned order dated 19 -12 -2006.
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