JAGDEEP SINGH @ JAGGA Vs. SENIOR SUPERINTENDENT OF POLICE, UDHAM SINGH NAGAR AND OTHERS
LAWS(UTN)-2016-5-81
HIGH COURT OF UTTARAKHAND
Decided on
May 17,2016
Jagdeep Singh @ Jagga
Appellant
VERSUS
Senior Superintendent Of Police, Udham Singh Nagar And Others
Respondents
JUDGEMENT
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(1.) Mr. Harshpal Sekhon, Advocate, present for the petitioner.
(2.) Mr. D.K. Sharma, Additional Advocate General, with Mr. B.M. Pingal, Brief Holder, for the State/respondent Nos.1 & 2.
(3.) Mr. S.K. Mandal, Advocate, present for the respondent no.3.;
(2.) Mr. D.K. Sharma, Additional Advocate General, with Mr. B.M. Pingal, Brief Holder, for the State/respondent Nos.1 & 2.
(3.) Mr. S.K. Mandal, Advocate, present for the respondent no.3.;
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