LAWS(KER)-2022-3-205

SREENARAYANA VIDHYA MANDIR TRUST Vs. UNNIKRISHNAN

Decided On March 29, 2022
Sreenarayana Vidhya Mandir Trust Appellant
V/S
UNNIKRISHNAN Respondents

JUDGEMENT

(1.) Two relevant questions arise herein are:

(2.) Respondents herein are the original petitioners in the above scheme suit.

(3.) Heard Advocate Rajesh Sivaramankutty appearing for the petitioners, Advocate Sreehari, representing the 4th respondent and Advocate P.B.Krishnan appearing for other respondents.