REGENT COMPUTRONICS PVT. LTD.

Roopakala Prasad Appellant

V/S

UNIVERSITY GRANTS COMMISSION Respondents

Referred Judgements :-

UNIVERSITY OF DELHI V. RAJ SINGH AND OTHERS [REFERRED TO]
UNIVERSITY GRANTS COMMISSION ETC. V. SADHANA CHAUDHARY AND OTHERS [REFERRED TO]
VINOD V. STATE OF KERALA [REFERRED TO]
J P KULSHRESTHA VS. CHANCELLOR ALLAHABAD UNIVERSITY [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
STATE OF UTTAR PRADESH SLJSHIL KLJMAR SRIVASTAVA D P SHUKLA CHANDRA PRAKASH AGGARWAL SUSHILCHAND SRIVASTAVA R P LAVANIA P N PARASHAR VS. RAFIQUDDIN:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
V C BANARAS HINDU UNIVERSITY VS. SHRIKANT [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION VS. SURINDER KUMAR DHAWAN [REFERRED TO]
CENTRAL BOARD OF SECONDARY EDUCATION VS. ADITYA BANDOPADHYAY [REFERRED TO]
JAYACHANDRAN C VS. HIGH COURT OF KERALA [REFERRED TO]

JUDGEMENT

(1.) These writ petitions have been filed by the respective petitioners challenging the change in category-wise qualifying criteria for lectureship in the examination held on 24.6.2012 for making them eligible for acquiring National Eligibility Test ('NET' for short). I shall refer to the facts pleaded in W.P.(C) Nos.22187/2012, 22280/2012 and 26468 since common grounds have been raised by various petitioners.

(2.) W.P.(C) No.22187/2012 is at the instance of the petitioner who is a postgraduate in Humanities (M.A. - Malayalam). She has secured M.A. from Sree Sankaracharya University of Sanskrit, Kalady in 1996 with 58% marks. She passed M.Phil (Malayalam) in the year 2012 from Madurai Kamaraj University.

(3.) It is pointed out in the writ petition that the University Grants Commission (for short 'U.G.C.') has made the "University Grants Commission (Minimum Qualifications required for Appointment and Career Advancement of Teachers in Universities and Institutions Affiliated to it) Regulations 2000. For the post of Lecturers under clause 1.3.3, the following qualifications have been fixed.

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ROOPAKALA PRASAD Vs. UNIVERSITY GRANTS COMMISSION

Referred Judgements :-

JUDGEMENT

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