ALAPATT JEWELLS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
LAWS(KER)-2012-8-418
HIGH COURT OF KERALA
Decided on August 22,2012

Alapatt Jewells Appellant
VERSUS
ASSISTANT COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

- (1.)


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.