(1.) The learned counsel appearing for the petitioners seeks permission to withdraw the Writ Petition with liberty to file a fresh Writ Petition. Permission is granted.
(2.) Accordingly, the Writ Petition is dismissed as withdrawn with liberty to the petitioners to file independent Writ Petitions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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