B.N. SINGH PROPRIETOR YASHPAL BULK ROAD LINES Vs. INDIAN OIL CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
LAWS(DLH)-2009-1-272
HIGH COURT OF DELHI
Decided on January 19,2009

B.N. Singh Proprietor Yashpal Bulk Road Lines Appellant
VERSUS
Indian Oil Corporation Limited Through Its Managing Director Respondents

JUDGEMENT

Madan B. Lokur, J. - (1.) FOR orders, please see Writ Petition (Civil) No. 8321 of 2008 (Ravinder Singh v. Indian Oil Corporation Limited).
(2.) THE writ petition is dismissed. Since formal notice has not been issued in the matter, the parties will bear their own costs.;


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