J.R. Midha, J. - (1.) CM No. 11783/2009 (Exemption).
(2.) ALLOWED , subject to just exceptions. Cm stands disposed of. MAC.APP. 403/2009 and Cm Nos. 11781 -82/2009
(3.) THE appellant has challenged the award of the learned Tribunal whereby compensation of Rs. 9,50,000/ - has been awarded to the claimants/respondents No. 1 to 6.;