G.S.SISTANI,J. - (1.) CRL. M.A.19200/2016 (Exemption) Exemption allowed, subject to all just exceptions.
(2.) The application stands disposed of. CRL. M.A.19196/2016
(3.) This application has been filed by the applicants/appellants seeking recall of order dated 14.01.2016 by which the judgment in the appeal was reserved. Recall is also sought of the judgment dated 19.01.2016 by which the appeal filed by the appellants stands dismissed.;